Amar Bahadur Singh vs V.C.,N.D.Agriculture ...
2013 Latest Caselaw 985 ALL

Citation : 2013 Latest Caselaw 985 ALL
Judgement Date : 16 April, 2013

Allahabad High Court

Amar Bahadur Singh vs V.C.,N.D.Agriculture ... on 16 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 7115 of 1992
 

 
Petitioner :- Amar Bahadur Singh
 
Respondent :- V.C.,N.D.Agriculture Univeristy & Others
 
Petitioner Counsel :- Y.S.Lohit,Balram Yadav,J.Prasad,R.C. Srivastava
 
Respondent Counsel :- C.S.C.,Manik Sinha
 

 
Hon'ble Pankaj Mithal,J.

This writ petition seeks direction for appointment of the petitioner on the post of Peon/Chaukidar.

The writ petition appears to have become infructuous by efflux of time but learned counsel for the petitioner seeks an adjournment to complete his instruction.

In view of the above, let it be listed in the next cause list.

Order Date :- 16.4.2013

SKS

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