Chhotey Lal Verma vs State Of U.P.Through Secy.Basic ...
2013 Latest Caselaw 984 ALL

Citation : 2013 Latest Caselaw 984 ALL
Judgement Date : 16 April, 2013

Allahabad High Court

Chhotey Lal Verma vs State Of U.P.Through Secy.Basic ... on 16 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 6559 of 2001
 

 
Petitioner :- Chhotey Lal Verma
 
Respondent :- State Of U.P.Through Secy.Basic Education And 2 Ors.
 
Petitioner Counsel :- S.P.Shukla,D K Tripathi
 
Respondent Counsel :- C.S.C.,Ashok Pandey,J.B.S. Rathore,Yogendra Nath Verma
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness of Sri D.K. Tripathi.

Order Date :- 16.4.2013

brizesh

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