Naveen Chandra Joshi (Complaint ... vs The State Of U.P Thru Principal ...
2013 Latest Caselaw 983 ALL

Citation : 2013 Latest Caselaw 983 ALL
Judgement Date : 16 April, 2013

Allahabad High Court

Naveen Chandra Joshi (Complaint ... vs The State Of U.P Thru Principal ... on 16 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 5563 of 2012
 

 
Petitioner :- Naveen Chandra Joshi (Complaint Case)
 
Respondent :- The State Of U.P Thru Principal Secy., Home Lucknow And Ors.
 
Petitioner Counsel :- Amar Nath Tripathi,Manoj Kumar Sahu
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Let respondent nos.2 and 3 be served through the Chief Judicial Magistrate, Lucknow, afresh, returnable on 20.5.2013.

Interim direction to continue till the next date of listing.

Order Date :- 16.4.2013

A.Nigam

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