Smt. Savita vs D.M./Chairman, District ...
2013 Latest Caselaw 982 ALL

Citation : 2013 Latest Caselaw 982 ALL
Judgement Date : 16 April, 2013

Allahabad High Court

Smt. Savita vs D.M./Chairman, District ... on 16 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 10011 of 2006
 

 
Petitioner :- Smt. Savita
 
Respondent :- D.M./Chairman, District Education Committee & 2 Ors.
 
Petitioner Counsel :- Md. Altaf Mansoor,Anand Dubey,B.P. Singh
 
Respondent Counsel :- Prashant Arora,Rahul Shukla,Rajesh Tripathi
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioner prays for and is allowed three weeks and no more for filing rejoinder affidavit.

List thereafter.

Order Date :- 16.4.2013

SKS

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