Satyavir vs State Of U.P.
2013 Latest Caselaw 976 ALL

Citation : 2013 Latest Caselaw 976 ALL
Judgement Date : 16 April, 2013

Allahabad High Court

Satyavir vs State Of U.P. on 16 April, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 670 of 2010
 

 
Petitioner :- Satyavir
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rajesh Kumar Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Office is directed to send a Fax to the trial judge, Gautam Budh Nagar, to dispatch trial court record forthwith furnishing all the necessary details regarding sessions trial and the date of judgment, etc. otherwise explain his conduct.

List again on 29.4.2013.

Order Date :- 16.4.2013

Priyanka

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