Vinod Singh vs State Of U.P. And Others
2013 Latest Caselaw 973 ALL

Citation : 2013 Latest Caselaw 973 ALL
Judgement Date : 16 April, 2013

Allahabad High Court

Vinod Singh vs State Of U.P. And Others on 16 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- WRIT - A No. - 63749 of 2005
 

 
Petitioner :- Vinod Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajesh Singh,D.K.Mishra
 
Respondent Counsel :- C.S.C.,Anil Tiwari,K. Shahi,Pankaj Mishra
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Request has been made on behalf of Sri K. Shahi, learned counsel for the respondent to pass over the case for the day.

The prayer is allowed.

List in the next cause list.

Order Date :- 16.4.2013

P.P.

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