Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Yogendra Singh Yadav vs State Of U.P. & Others
2013 Latest Caselaw 971 ALL

Citation : 2013 Latest Caselaw 971 ALL
Judgement Date : 16 April, 2013

Allahabad High Court
Yogendra Singh Yadav vs State Of U.P. & Others on 16 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5974 of 1996
 

 
Petitioner :- Yogendra Singh Yadav
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.K. Kalia,Avnish Bhatt,Birendra Singh,Vidhu Bhushan Kalia
 
Respondent Counsel :- C.S.C.,Manoj Kumar Mishra
 

 
Hon'ble Pankaj Mithal,J.

Heard learned counsel for the parties.

In the order dated 10.4.2013 wherever "section 33-A" is appearing, the same be deleted and substituted by "section 33-C".

Correction Application No. 36372 of 2013.

Order Date :- 16.4.2013

SKS

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter