Santosh Verma vs State Of U.P.
2013 Latest Caselaw 965 ALL

Citation : 2013 Latest Caselaw 965 ALL
Judgement Date : 16 April, 2013

Allahabad High Court

Santosh Verma vs State Of U.P. on 16 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18664 of 2012
 

 
Petitioner :- Santosh Verma
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Anadi Krishna Narayana,N.Sinha,Neeharika Sinha Narayana
 
Respondent Counsel :- Govt. Advocate,Niklank Jain
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the applicant to press this bail application.

Learned A.G.A. is present.

The bail application is dismissed in default and for non prosecution.

It is accordingly dismissed.

Order Date :- 16.4.2013

Monika

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