Citation : 2013 Latest Caselaw 964 ALL
Judgement Date : 16 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 24 Case :- WRIT - A No. - 43304 of 2001 Petitioner :- Niyamit Workscharge Karmchari Sangh Lok Nirman Vibhag Respondent :- State Of U.P. & Others Petitioner Counsel :- Vivek Mishra,V.C. Mishra Respondent Counsel :- C.S.C.,S.K. Yadav Hon'ble Mrs. Sunita Agarwal,J.
As prayed on behalf of Sri V.C. Mishra, learned Senior Advocate, the case is passed for the day.
List in the next cause list. It is made clear that no further adjournment shall be granted on the next date.
Order Date :- 16.4.2013
P.P.
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