Executive Engineer, Tube Well ... vs Sri S.C. Misra & Ors.
2013 Latest Caselaw 962 ALL

Citation : 2013 Latest Caselaw 962 ALL
Judgement Date : 16 April, 2013

Allahabad High Court

Executive Engineer, Tube Well ... vs Sri S.C. Misra & Ors. on 16 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 1747 of 1993
 

 
Petitioner :- Executive Engineer, Tube Well Division & Anr. [Non State]
 
Respondent :- Sri S.C. Misra & Ors.
 
Petitioner Counsel :- C.S.C.
 
Respondent Counsel :- Ram Raj,Vinod Singh
 

 
Hon'ble Pankaj Mithal,J.

Heard learned counsel for the parties.

The petition appears to have been rendered infructuous by efflux of time.

It is accordingly dismissed with liberty to the petitioner to apply for recall of this order in case he is instructed that the matter survives and is to be heard on merits.

Order Date :- 16.4.2013

SKS

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