U.P. State Sugar & Cane ... vs Roop Lal Sakya And 3 Ors
2013 Latest Caselaw 960 ALL

Citation : 2013 Latest Caselaw 960 ALL
Judgement Date : 16 April, 2013

Allahabad High Court

U.P. State Sugar & Cane ... vs Roop Lal Sakya And 3 Ors on 16 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- MISC. SINGLE No. - 1799 of 2004
 

 
Petitioner :- U.P. State Sugar & Cane Development Corporation Ltd & 2 Ors
 
Respondent :- Roop Lal Sakya And 3 Ors
 
Petitioner Counsel :- P.K. Sinha
 
Respondent Counsel :- C.S.C.,Virendra Singh Chandel
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioners states that the rejoinder affidavit is under preparation. He will serve it during the course of the day. He may do so.

List in the next cause list.

Order Date :- 16.4.2013

SKS

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