Balbir Singh vs State Of U.P.
2013 Latest Caselaw 959 ALL

Citation : 2013 Latest Caselaw 959 ALL
Judgement Date : 16 April, 2013

Allahabad High Court

Balbir Singh vs State Of U.P. on 16 April, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 6580 of 2006
 

 
Petitioner :- Balbir Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Umesh Chandra Mishra,Dileep Kumar,Ganga Singh,J.R.S.Tomar,Kavita Tomar,Sanjeev Kumar Gupta,U.C.Pandey
 
Respondent Counsel :- Govt. Advocate,Pramod Kumar,Rajeev Kr.Shukla
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Put up tomorrow i.e. 17.4.2013 as unlisted case.

Order Date :- 16.4.2013

Priyanka

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