Citation : 2013 Latest Caselaw 953 ALL
Judgement Date : 16 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19771 of 2012 Petitioner :- Manoj Respondent :- State Of U.P. Petitioner Counsel :- S.K. Tiwari,Sadhu Sharan Respondent Counsel :- Govt. Advocate Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Learned counsel for the applicant is present.
As prayed by learned counsel for the applicant, list this matter on Thursday i.e. 18.04.2013.
Order Date :- 16.4.2013
Monika
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!