Chhatrapal Yadav vs R.M. Srivastava, Principal ...
2013 Latest Caselaw 938 ALL

Citation : 2013 Latest Caselaw 938 ALL
Judgement Date : 15 April, 2013

Allahabad High Court

Chhatrapal Yadav vs R.M. Srivastava, Principal ... on 15 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1819 of 2013
 

 
Petitioner :- Chhatrapal Yadav
 
Respondent :- R.M. Srivastava, Principal Secyr., Home And Another
 
Petitioner Counsel :- R.K. Gupta
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As prayed by the learned counsel for the applicant, put up on 22.4.2013 as fresh.

Order Date :- 15.4.2013

P.P.

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