Citation : 2013 Latest Caselaw 936 ALL
Judgement Date : 15 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 27 Case :- WRIT - A No. - 60101 of 2007 Petitioner :- Smt. Ashma Khatoon Respondent :- State Of U.P. And Others Petitioner Counsel :- Mansoor Ahmad Respondent Counsel :- C.S.C.,Rajeshwar Singh,V.K. Singh Hon'ble Dilip Gupta,J.
List this petition in the next cause list peremptorily as learned counsel for the petitioner has again sent an illness slip.
Order Date :- 15.4.2013
SK
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