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Ramtirath vs Kamlesh Kumar Maurya, Addl. ...
2013 Latest Caselaw 934 ALL

Citation : 2013 Latest Caselaw 934 ALL
Judgement Date : 15 April, 2013

Allahabad High Court
Ramtirath vs Kamlesh Kumar Maurya, Addl. ... on 15 April, 2013
Bench: Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1640 of 2013
 

 
Petitioner :- Ramtirath
 
Respondent :- Kamlesh Kumar Maurya, Addl. Munsif
 
Petitioner Counsel :- Pankaj Baranwal
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As prayed, list in the next  cause list.

Order Date :- 15.4.2013

P.P.

 

 

 
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