Anand Kumar Patel vs State Of U.P.And Others
2013 Latest Caselaw 929 ALL

Citation : 2013 Latest Caselaw 929 ALL
Judgement Date : 15 April, 2013

Allahabad High Court

Anand Kumar Patel vs State Of U.P.And Others on 15 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 46561 of 2012
 

 
Petitioner :- Anand Kumar Patel
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- K.M.Tripathi
 
Respondent Counsel :- C.S.C.,Anuj Kumar
 

 
Hon'ble Rajes Kumar,J.

Sri Vinod Kumar Sahu, learned Standing Counsel, states that he may be allowed four weeks further time to comply with the order dated 21.11.2012 and file the affidavit of compliance by the Principal Secretary, Panchayat Raj on the next date fixed.

List on 15.5.2013.

Order Date :- 15.4.2013

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