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Sanjai Tiwari vs C/M, St. Ann'S Convent School & ...
2013 Latest Caselaw 928 ALL

Citation : 2013 Latest Caselaw 928 ALL
Judgement Date : 15 April, 2013

Allahabad High Court
Sanjai Tiwari vs C/M, St. Ann'S Convent School & ... on 15 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 4479 of 1996
 

 
Petitioner :- Sanjai Tiwari
 
Respondent :- C/M, St. Ann'S Convent School & Others
 
Petitioner Counsel :- D.C. Mukerjee,H.S.Jain,Mrs.B.Godiyal,Robin Mitra,Tarun Misra
 
Respondent Counsel :- C.S.C.,H.S. Sahai,U.S. Sahai
 

 
Hon'ble Pankaj Mithal,J.

Sri Jain, learned counsel for the petitioner has moved an application for recall of the order dated 3.4.2013 by which the petition was dismissed probably for the reason that it has been rendered infructuous with the passage of time on the ground that the petition has not become infructuous and he had not sent illness slip for adjournment which was not pointed out.

In view of the above, the order dated 3.4.2013 is hereby recalled.

Application No. 35450 of 2013 is allowed.

Petition be listed before the appropriate Bench for consideration on merits.

Order Date :- 15.4.2013

SKS

 

 

 
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