Ramesh Chandra Sharma vs State Of U.P. And Others
2013 Latest Caselaw 924 ALL

Citation : 2013 Latest Caselaw 924 ALL
Judgement Date : 15 April, 2013

Allahabad High Court

Ramesh Chandra Sharma vs State Of U.P. And Others on 15 April, 2013

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 48746 of 2007
 

 
Petitioner :- Ramesh Chandra Sharma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Surendra Kumar Mishra
 
Respondent Counsel :- C.S.C.,Shesh Kumar
 

 
Hon'ble Dilip Gupta,J.

Learned counsel for the petitioner prays for and is granted a week's time to file the rejoinder affidavit.

List this petition in the next cause list.

Order Date :- 15.4.2013

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