Sarita Pandey vs Chhunna Singh And Ors.
2013 Latest Caselaw 920 ALL

Citation : 2013 Latest Caselaw 920 ALL
Judgement Date : 15 April, 2013

Allahabad High Court

Sarita Pandey vs Chhunna Singh And Ors. on 15 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- HABEAS CORPUS No. - 126 of 2013
 

 
Petitioner :- Sarita Pandey
 
Respondent :- Chhunna Singh And Ors.
 
Petitioner Counsel :- S.Sharma,Hemant Kumar Pandey
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

An illness slip has been moved on behalf of learned counsel for the petitioner.

List in next week.

Order Date :- 15.4.2013

A.Nigam

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