N.I.A. Co. vs Smt. Anuradha
2013 Latest Caselaw 910 ALL

Citation : 2013 Latest Caselaw 910 ALL
Judgement Date : 15 April, 2013

Allahabad High Court

N.I.A. Co. vs Smt. Anuradha on 15 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 401 of 1991
 

 
Petitioner :- N.I.A. Co.
 
Respondent :- Smt. Anuradha
 
Petitioner Counsel :- A.K.Banerji,A.K. Shukla,L.M.Sinha
 
Respondent Counsel :- R.B.D.Mishra
 

 
Hon'ble Rajes Kumar,J.

It is informed that Sri R.B.D. Mishra, Advocate, is no more. Office is directed to issue notice to the respondent to engage another counsel.

Order Date :- 15.4.2013

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