Prem Milan Tiwari vs State Of U.P.
2013 Latest Caselaw 905 ALL

Citation : 2013 Latest Caselaw 905 ALL
Judgement Date : 15 April, 2013

Allahabad High Court

Prem Milan Tiwari vs State Of U.P. on 15 April, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4184 of 2010
 

 
Petitioner :- Prem Milan Tiwari
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Kameshwar Singh,Pyarey Tiwari
 
Respondent Counsel :- Govt. Advocate,Anil Kumar Ray
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Put up tomorrow i.e. 16.4.2013.

Order Date :- 15.4.2013

Priyanka

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