Ram Chander Patel vs State Of U.P.
2013 Latest Caselaw 903 ALL

Citation : 2013 Latest Caselaw 903 ALL
Judgement Date : 15 April, 2013

Allahabad High Court

Ram Chander Patel vs State Of U.P. on 15 April, 2013

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10082 of 2013
 

 
Petitioner :- Ram Chander Patel
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Satyendra Narayan Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

This is second bail application moved by the applicant before this Court.

The first bail application was rejected by Hon'ble S.C. Agrawal, J. vide His order dated 17.09.2012.

List along with the record of first bail application in the next cause list before the appropriate Court.

Order Date :- 15.4.2013

M/A.

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