Sonu @ Saunu vs State Of U.P.
2013 Latest Caselaw 902 ALL

Citation : 2013 Latest Caselaw 902 ALL
Judgement Date : 15 April, 2013

Allahabad High Court

Sonu @ Saunu vs State Of U.P. on 15 April, 2013

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10075 of 2013
 

 
Petitioner :- Sonu @ Saunu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rajesh Kumar Pal
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Heard learned counsel for the applicant and learned A.G.A. for the State

Learned A.G.A. prays for and is allowed three weeks' time to file counter affidavit.

List immediately thereafter.

Order Date :- 15.4.2013

M/A.

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