Smt. Seema Devi vs Union Of India Thru Secy. And ...
2013 Latest Caselaw 876 ALL

Citation : 2013 Latest Caselaw 876 ALL
Judgement Date : 12 April, 2013

Allahabad High Court

Smt. Seema Devi vs Union Of India Thru Secy. And ... on 12 April, 2013

Bench: Laxmi Kanta Mohapatra, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 20064 of 2013
 

 
Petitioner :- Smt. Seema Devi
 
Respondent :- Union Of India Thru Secy. And Another
 
Petitioner Counsel :- S.K. Mishra
 
Respondent Counsel :- A.S.G.I.,A.S.G.I.(2013/6645)
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

Put up on 18.4.2013 as fresh.

Order Date :- 12.4.2013

P.P.

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