Dr.S.P.Gupta (Dr.Sushil Prakash ... vs State Of U.P.And Others
2013 Latest Caselaw 866 ALL

Citation : 2013 Latest Caselaw 866 ALL
Judgement Date : 12 April, 2013

Allahabad High Court

Dr.S.P.Gupta (Dr.Sushil Prakash ... vs State Of U.P.And Others on 12 April, 2013

Bench: Laxmi Kanta Mohapatra, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - A No. - 66387 of 2012
 

 
Petitioner :- Dr.S.P.Gupta (Dr.Sushil Prakash Gupta)
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Subodh Kumar,Udit Chandra
 
Respondent Counsel :- C.S.C.,Ajit Kumar Singh,Harshita Raghuvanshi
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

List after two weeks.

Interim order, granted earlier, shall continue to remain in operation till the next date of listing.

Order Date :- 12.4.2013

P.P.

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