Bhoop Singh And Others vs The State Of U.P. And Others
2013 Latest Caselaw 865 ALL

Citation : 2013 Latest Caselaw 865 ALL
Judgement Date : 12 April, 2013

Allahabad High Court

Bhoop Singh And Others vs The State Of U.P. And Others on 12 April, 2013

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 76385 of 2011
 

 
Petitioner :- Bhoop Singh And Others
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- S.K.Mishra
 
Respondent Counsel :- C.S.C.,K.S. Kushwaha,S.D.Sahai
 

 
Hon'ble Arun Tandon,J.

Counsel for the petitioner states that the facts giving rise to the present writ petition are more or less identical to those of Civil Misc. Writ Petition No. 25818 of 2008 and the other connected matters, decided today i.e. 12.04.2013.

This writ petition is, therefore, dismissed for the same reasons.

Dated :12.04.2013

VR/76385/11

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