Ashok Kumar Jain & Others vs State Of U.P. & Another
2013 Latest Caselaw 863 ALL

Citation : 2013 Latest Caselaw 863 ALL
Judgement Date : 12 April, 2013

Allahabad High Court

Ashok Kumar Jain & Others vs State Of U.P. & Another on 12 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 3588 of 2009
 

 
Petitioner :- Ashok Kumar Jain & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- T.K. Mishra
 
Respondent Counsel :- Govt. Advocate,Pankaj Dubey,Shikhar Vats
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the respondent is present.

Learned counsel for the revisionist has sent mention slip today for passing over the case. The same be taken on record and be made part of the record.

List this matter peremptorily in the next cause list.

As the revision pertains to years 2009 and the proceedings of the lower court are held-up on account of pendency of this revision, it is requested that learned counsel for the revisionist to positively argue the matter on the next date fixed failing which, interim order shall automatically vacated.

Order Date :- 12.4.2013

Monika