Amit vs State Of U.P.
2013 Latest Caselaw 852 ALL

Citation : 2013 Latest Caselaw 852 ALL
Judgement Date : 12 April, 2013

Allahabad High Court

Amit vs State Of U.P. on 12 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3831 of 2013
 

 
Petitioner :- Amit
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- K.K.Srivastava
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

The case is passed over on the illness of Sri K.K. Srivastava, learned counsel for the applicant.

List his matter in the next cause list.

Order Date :- 12.4.2013

Monika

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