H.A.L. vs Presiding Officer Labour Court
2013 Latest Caselaw 85 ALL

Citation : 2013 Latest Caselaw 85 ALL
Judgement Date : 1 April, 2013

Allahabad High Court

H.A.L. vs Presiding Officer Labour Court on 1 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 3783 of 1994
 

 
Petitioner :- H.A.L.
 
Respondent :- Presiding Officer Labour Court
 
Petitioner Counsel :- A. Shukla,P.K. Sinha
 
Respondent Counsel :- Vinay Tripathi,C.S.C.,Lakshman Singh,V.D. Shukla
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioner states that the rejoinder affidavit is under preparation. He will serve the copy during the course of the day.

Let it be done so.

List in the next cause list.

Order Date :- 1.4.2013

SKS

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