Amar Quereshi vs State Of U.P.
2013 Latest Caselaw 824 ALL

Citation : 2013 Latest Caselaw 824 ALL
Judgement Date : 12 April, 2013

Allahabad High Court

Amar Quereshi vs State Of U.P. on 12 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 4856 of 2013
 

 
Petitioner :- Amar Quereshi
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Shiv Kumar Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the petitioner-applicant is present.

Counter affidavit be filed within two weeks' by learned A.G.A.

Rejoinder affidavit, if any, may also be filed in the meanwhile.

List after expiry of two weeks.

Order Date :- 12.4.2013

Monika

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