Baliram And Ors. (Complaint Case) vs The State Of U.P Thru Secy., Home ...
2013 Latest Caselaw 822 ALL

Citation : 2013 Latest Caselaw 822 ALL
Judgement Date : 12 April, 2013

Allahabad High Court

Baliram And Ors. (Complaint Case) vs The State Of U.P Thru Secy., Home ... on 12 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1641 of 2013
 

 
Petitioner :- Baliram And Ors. (Complaint Case)
 
Respondent :- The State Of U.P Thru Secy., Home Deptt., Lucknow And Anr.
 
Petitioner Counsel :- Suresh Kumar Verma
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for time to place on record the documents filed with final report (Annexure-3).

List after one week.

Order Date :- 12.4.2013

A.Nigam

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