Nevraj Bhatiya And Another vs State Of U.P. Thru Secy. And Others
2013 Latest Caselaw 804 ALL

Citation : 2013 Latest Caselaw 804 ALL
Judgement Date : 11 April, 2013

Allahabad High Court

Nevraj Bhatiya And Another vs State Of U.P. Thru Secy. And Others on 11 April, 2013

Bench: Laxmi Kanta Mohapatra, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 8657 of 2013
 

 
Petitioner :- Nevraj Bhatiya And Another
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Bijai Prakash Tiwari
 
Respondent Counsel :- C.S.C.,Vivek Varma
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

Rejoinder affidavit filed today be taken on record.

As prayed, put up on 18.4.2013 as unlisted.

Order Date :- 11.4.2013

P.P.

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