The Upper India Couper Paper Mills ... vs State Of U.P. & Anr.
2013 Latest Caselaw 801 ALL

Citation : 2013 Latest Caselaw 801 ALL
Judgement Date : 11 April, 2013

Allahabad High Court

The Upper India Couper Paper Mills ... vs State Of U.P. & Anr. on 11 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 9645 of 1993
 

 
Petitioner :- The Upper India Couper Paper Mills Company Ltd.
 
Respondent :- State Of U.P. & Anr.
 
Petitioner Counsel :- J.N. Mathur
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Ms. A. Bansal, learned counsel for the petitioner submits that her brief is not complete and she wants to obtain fresh instructions in the matter.

On her request, list in the next cause list.

Order Date :- 11.4.2013

R.U.

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