Raja Ram And Others {N-State} vs U.P. Jal Nigam Lko Through ...
2013 Latest Caselaw 800 ALL

Citation : 2013 Latest Caselaw 800 ALL
Judgement Date : 11 April, 2013

Allahabad High Court

Raja Ram And Others {N-State} vs U.P. Jal Nigam Lko Through ... on 11 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 1387 of 1993
 

 
Petitioner :- Raja Ram And Others {N-State}
 
Respondent :- U.P. Jal Nigam Lko Through Chairman & Others
 
Petitioner Counsel :- Jitendra Singh
 
Respondent Counsel :- C S C,C.S.C.,I.P. Singh
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness slip of learned counsel for the respondent.

Order Date :- 11.4.2013

R.U.

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