Krishna Chandra Tripathi vs U.P.S.R.T.C.& Ors.
2013 Latest Caselaw 794 ALL

Citation : 2013 Latest Caselaw 794 ALL
Judgement Date : 11 April, 2013

Allahabad High Court

Krishna Chandra Tripathi vs U.P.S.R.T.C.& Ors. on 11 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 6184 of 1993
 

 
Petitioner :- Krishna Chandra Tripathi
 
Respondent :- U.P.S.R.T.C.& Ors.
 
Petitioner Counsel :- S.K. Tewari
 
Respondent Counsel :- Rakesh Sharma,J.B,.Singh
 

 
Hon'ble Pankaj Mithal,J.

As prayed, list in the next cause list.

Order Date :- 11.4.2013

R.U.

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