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M/S Bhushan Steel Ltd. vs Paschimanchal Vidyut Vitran ...
2013 Latest Caselaw 792 ALL

Citation : 2013 Latest Caselaw 792 ALL
Judgement Date : 11 April, 2013

Allahabad High Court
M/S Bhushan Steel Ltd. vs Paschimanchal Vidyut Vitran ... on 11 April, 2013
Bench: Laxmi Kanta Mohapatra, Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 13879 of 2013
 

 
Petitioner :- M/S Bhushan Steel Ltd.
 
Respondent :- Paschimanchal Vidyut Vitran Nigam Ltd. And Others
 
Petitioner Counsel :- Mayank Agrawal
 
Respondent Counsel :- Nripendra Mishra,A.N. Singh
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

List after three weeks.

Respondents may file counter affidavit.

Interim order, granted earlier, shall continue to remain in operation till the next date of listing.

Order Date :- 11.4.2013

P.P.

 

 

 
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