Citation : 2013 Latest Caselaw 786 ALL
Judgement Date : 11 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- U/S 407 CR.P.C. No. - 26 of 2013 Petitioner :- Smt. Shailesh Mishra @ Sheelu Respondent :- The State Of U.P And Anr. Petitioner Counsel :- Hemant Kumar Mishra Respondent Counsel :- Govt. Advocate Hon'ble Ajai Lamba,J.
Sri O.P. Tewari has put in appearance for respondent no.2 and has filed his power of attorney.
Sri Tewari prays for time to file counter affidavit.
Let the counter affidavit be filed within two weeks. Rejoinder affidavit, if any, be filed within one week thereof.
List thereafter.
Order Date :- 11.4.2013
A.Nigam
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