Sudarshan Singh, Advocate vs Vijay Bahadur And Others
2013 Latest Caselaw 785 ALL

Citation : 2013 Latest Caselaw 785 ALL
Judgement Date : 11 April, 2013

Allahabad High Court

Sudarshan Singh, Advocate vs Vijay Bahadur And Others on 11 April, 2013

Bench: Shiva Kirti Singh, Chief Justice, Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 290 of 2013
 

 
Petitioner :- Sudarshan Singh, Advocate
 
Respondent :- Vijay Bahadur And Others
 
Petitioner Counsel :- S.K. Chaubey,M.D. Singh Shekhar
 
Respondent Counsel :- C.S.C.,M.K. Singh
 

 
Hon'ble Shiva Kirti Singh,Chief Justice
 
Hon'ble Dilip Gupta,J.

We have heard the parties on the issues of limitation as well as maintainability of the Appeal. Hearing on merits is yet to conclude. Due to time constraint, the matter is adjourned for further hearing on 22nd April, 2013.

List the matter on 22nd April, 2013 in the supplementary list of fresh cases.

Till the next date, no further coercive steps shall be taken against the appellant for recovery of the alleged amount.

Order Date :- 11.4.2013

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