Jubaida Bano Thr.Her Next Friend, ... vs State Of U.P.Thr.Senior ...
2013 Latest Caselaw 767 ALL

Citation : 2013 Latest Caselaw 767 ALL
Judgement Date : 11 April, 2013

Allahabad High Court

Jubaida Bano Thr.Her Next Friend, ... vs State Of U.P.Thr.Senior ... on 11 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- HABEAS CORPUS No. - 90 of 2013
 

 
Petitioner :- Jubaida Bano Thr.Her Next Friend, Her Husband Imran Abbas
 
Respondent :- State Of U.P.Thr.Senior Superintendent Of Police & Another
 
Petitioner Counsel :- Vaibhav Srivastava
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

None has put in appearance for the petitioner.

Notice was issued vide order dated 15.3.2013 to serve respondent no.2.

As per office report, steps have not been filed.

Let the steps be filed by 18.4.2013.

In case steps are not filed, this petition would be deemed to be dismissed, without reference to the Court.

Order Date :- 11.4.2013

A.Nigam

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