Mohd.Naimullah & Another vs U.P.Jal Nigam Lucknow & Others
2013 Latest Caselaw 76 ALL

Citation : 2013 Latest Caselaw 76 ALL
Judgement Date : 1 April, 2013

Allahabad High Court

Mohd.Naimullah & Another vs U.P.Jal Nigam Lucknow & Others on 1 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5562 of 1996
 

 
Petitioner :- Mohd.Naimullah & Another
 
Respondent :- U.P.Jal Nigam Lucknow & Others
 
Petitioner Counsel :- S.S.L.Srivastava
 
Respondent Counsel :- I.P. Singh,I P Singh
 

 
Hon'ble Pankaj Mithal,J.

List along with writ petition no. 4807 of 1996 in the next cause list.

Order Date :- 1.4.2013

SKS

Download the LatestLaws.com Mobile App