Prem Nath Panday vs Managing Director,Gramya Vikas ...
2013 Latest Caselaw 751 ALL

Citation : 2013 Latest Caselaw 751 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Prem Nath Panday vs Managing Director,Gramya Vikas ... on 10 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 3277 of 2006
 

 
Petitioner :- Prem Nath Panday
 
Respondent :- Managing Director,Gramya Vikas Bank Ltd.And 2 Others
 
Petitioner Counsel :- Aditya Tiwari,Mata Prasad Yadav,R.K. Upadhayaya
 
Respondent Counsel :- Singh Vinod Kumar,N.N. Jaiswal
 

 
Hon'ble Pankaj Mithal,J.

Shri N.N. Jaiswal, learned counsel for the respondent seeks an adjournment as he could not file counter affidavit to the amended writ petition. He cannot be allowed any more time for filing counter affidavit as there is a already stop order in this regard.

However, the case is adjourned for today. It is directed that the petition be listed positively in the next week on which date it will be heard on merit for final disposal.

Order Date :- 10.4.2013

R.U.

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