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Ajai Bhan Singh vs State Of U.P.Through Secy. ...
2013 Latest Caselaw 75 ALL

Citation : 2013 Latest Caselaw 75 ALL
Judgement Date : 1 April, 2013

Allahabad High Court
Ajai Bhan Singh vs State Of U.P.Through Secy. ... on 1 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 1372 of 2003
 

 
Petitioner :- Ajai Bhan Singh
 
Respondent :- State Of U.P.Through Secy. Technical Education Lko.& Ors.
 
Petitioner Counsel :- D.N.Tripathi
 
Respondent Counsel :- C.S.C.,N.K.Seth,Sudeep Seth
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for respondent states that counter affidavit to the amended petition is under preparation. He may file it within three days.

List thereafter.

Order Date :- 1.4.2013

SKS

 

 

 
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