Shash Mani Misra And Others vs State Of U.P. And Another
2013 Latest Caselaw 745 ALL

Citation : 2013 Latest Caselaw 745 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Shash Mani Misra And Others vs State Of U.P. And Another on 10 April, 2013

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 4160 of 2012
 

 
Petitioner :- Shash Mani Misra And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- R.N. Tripathi
 
Respondent Counsel :- Govt. Advocate,Ushma Mishra
 

 
Hon'ble Ramesh Sinha,J.

Case called out in the revised list. None appears for the applicant.

According to the report of mediation centre dated 8.6.2012 that the mediation between the parties have been successful.

The application is dismissed as infructuous.

Date :- 10.4.2013

Priyanka

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