Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

A.K.Kakkar vs State Bank Of India Thr Its ...
2013 Latest Caselaw 741 ALL

Citation : 2013 Latest Caselaw 741 ALL
Judgement Date : 10 April, 2013

Allahabad High Court
A.K.Kakkar vs State Bank Of India Thr Its ... on 10 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 2258 of 2004
 

 
Petitioner :- A.K.Kakkar
 
Respondent :- State Bank Of India Thr Its Chairman Co-Op And 2 Others

Petitioner Counsel :- K.K. Gautam

Respondent Counsel :- N.K.Seth,Gopal K Srivastava

Hon'ble Pankaj Mithal,

As prayed by learned counsel for the petitioner, the case is adjourned for today.

List in the next cause list.

Order Date :- 10.4.2013

R.U.

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter