Shivanand Rai @ Shivanand Sharma vs State Power Corporation Ltd. And 2 ...
2013 Latest Caselaw 737 ALL

Citation : 2013 Latest Caselaw 737 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Shivanand Rai @ Shivanand Sharma vs State Power Corporation Ltd. And 2 ... on 10 April, 2013

Bench: Laxmi Kanta Mohapatra, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 19679 of 2013
 

 
Petitioner :- Shivanand Rai @ Shivanand Sharma
 
Respondent :- State Power Corporation Ltd. And 2 Others
 
Petitioner Counsel :- C.M. Shukla
 
Respondent Counsel :- Mahboob Ahmad
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

Put up on 19.4.2013 as fresh.

Instructions may be obtained in the meantime.

Order Date :- 10.4.2013

P.P.

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