Ram Kishor vs State Of U.P. Thru Secy. And Others
2013 Latest Caselaw 733 ALL

Citation : 2013 Latest Caselaw 733 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Ram Kishor vs State Of U.P. Thru Secy. And Others on 10 April, 2013

Bench: Laxmi Kanta Mohapatra, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 63438 of 2012
 

 
Petitioner :- Ram Kishor
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Prashant Pandey
 
Respondent Counsel :- C.S.C.,Anshu Chaudhary
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

List after two weeks.

Interim order, granted earlier, shall continue to remain in operation till the next date of listing.

Order Date :- 10.4.2013

P.P.

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