Rishipal Tyagi vs State Of U.P. Thru Secy. And Others
2013 Latest Caselaw 731 ALL

Citation : 2013 Latest Caselaw 731 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Rishipal Tyagi vs State Of U.P. Thru Secy. And Others on 10 April, 2013

Bench: Laxmi Kanta Mohapatra, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 53756 of 2012
 

 
Petitioner :- Rishipal Tyagi
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- V.K. Upadhyay,S.K. Upadhyay
 
Respondent Counsel :- C.S.C.,Nripendra Mishra
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

As prayed, put up on 11.4.2013.

Order Date :- 10.4.2013

P.P.

Download the LatestLaws.com Mobile App