Naney Lal vs Presiding Officer Labour Court
2013 Latest Caselaw 730 ALL

Citation : 2013 Latest Caselaw 730 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Naney Lal vs Presiding Officer Labour Court on 10 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 6105 of 1993
 

 
Petitioner :- Naney Lal
 
Respondent :- Presiding Officer Labour Court
 
Petitioner Counsel :- P K Srivastava,Vijay Prakash Pandey,Virendra Singh
 
Respondent Counsel :- Amit Singh Bhadauria
 

 
Hon'ble Pankaj Mithal,J.

Learned standing counsel is not possessed of the record today which was directed to be summoned. He prays for an adjournment.

List on 18.4.2013 on which date he will produce the record as directed earlier failing which the writ petition shall be decided on the basis of the pleadings exchanged.

Order Date :- 10.4.2013

R.U.

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