Oriental Insurance Co. Ltd. vs Babloo Bari And Another
2013 Latest Caselaw 729 ALL

Citation : 2013 Latest Caselaw 729 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Oriental Insurance Co. Ltd. vs Babloo Bari And Another on 10 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 475 of 2013
 

 
Petitioner :- Oriental Insurance Co. Ltd.
 
Respondent :- Babloo Bari And Another
 
Petitioner Counsel :- U.S. Mishra
 
Respondent Counsel :- S.D. Ojha
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the appellant prays for and is granted two weeks time to file supplementary affidavit explaining the delay.

List in the week commencing 29.4.2013.

Order Date :- 10.4.2013

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